Section 13 in Public Debt (Compensation Bonds) Rules, 1954
13. Provision for recognition of title to bonds held by managing member of Hindu Joint Family subject to Mitakshara Law.-
The certificate required under the proviso to section 7 of the Act shall be a certificate signed by the District Magistrate after such enquiry (if any) as may in his opinion be necessary to determine the matters in question referred to therein.
