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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3)(a) in Enfranchisement of Devadasi Inams Rules

(a)on the notice boards of the offices of the Assistant Commissioner, the Tahsildar of the taluk concerned and the District Collector;