Allahabad High Court
Itc Limited vs State Of U.P. & Another on 16 September, 2016
Author: Naheed Ara Moonis
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 11882 of 2008 Applicant :- Itc Limited Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Yashwant Varma,Prashant Mishra,Rohan Gupta Counsel for Opposite Party :- Govt. Advocate,A.S.G.I.,B.K. Singh Raghuvanshi,S.K. Misra Hon'ble Naheed Ara Moonis,J.
Learned counsel for the Central Excise Department Shri Praveen Kumar prays for and is granted two weeks time to file counter affidavit.
Let the matter be listed in the week commencing 17.10.2016 before the appropriate Bench.
Order Date :- 16.9.2016 RU