Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(4)(ii) in Punjab Water Supply and Sewerage Board Act, 1976 (ii)where the Government, after giving to a local authority an opportunity of showing cause, directs that local authority to deposit such cost in advance,