Supreme Court - Daily Orders
C.P. Yogeshwara vs Sfio (Serious Fraud Investigation ... on 24 January, 2025
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.37 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1008/2021
[Arising out of impugned judgment and order dated 04-12-2020 in
CRLP No. 671/2017 passed by the High Court of Karnataka at
Bengaluru]
C.P. YOGESHWARA Petitioner(s)
VERSUS
SFIO (SERIOUS FRAUD INVESTIGATION OFFICE)
MINISTRY OF CORPORATE AFFIARS
GOVERNMENT OF INDIA Respondent(s)
(IA No. 28362/2021 - APPLICATION FOR PERMISSION
IA No. 15591/2021 - EXEMPTION FROM FILING O.T.)
Date : 24-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) :
M/S. Ap & J Chambers, AOR
Mr. Gaurav Agrawal, Sr. Adv.
Mr. Joseph Pookkatt, Adv.
Mr. Nilesh Sharma, Adv.
Ms. Awantika Manohar, Adv.
Mr. Dhawesh Pahuja, Adv.
For Respondent(s) :
Mr. Sudarshan Lamba, AOR
Mr. K.m.nataraj, A.S.G.
Mr. Bhuvan Kapoor, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Yuvraj Sharma, Adv.
Mr. Akshay Nain, Adv.
Mr. Yash Tyagi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified As prayed by learned counsel for the petitioner, list after Digitally signed by NITIN TALREJA Date: 2025.01.27 two weeks.
10:28:06 IST Reason:
(NITIN TALREJA) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR