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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3)(b) in The M.P. Zila Panchayat (Business) Rules, 1998

(b)The request under sub-rule (1) may be made by passing a special resolution for the Standing Committee to that effect.