Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(4) in Karnataka Lifts Act, 1974 (4)A fee of rupees [two hundred and fifty] [Substituted by Act 22 of 1993 w.e.f. 26.5.1993] shall be paid along with such application.
