Gujarat High Court
Parthiv Vijaykumar Dave vs Ahmedabd Custom House Agents ... on 15 February, 2018
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/AO/2/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
APPEAL FROM ORDER NO. 2 of 2018
With
CIVIL APPLICATION NO. 138 of 2018
In
APPEAL FROM ORDER NO. 2 of 2018
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PARTHIV VIJAYKUMAR DAVE....Appellant(s)
Versus
AHMEDABD CUSTOM HOUSE AGENTS ASSOCIATION &
5....Respondent(s)
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Appearance:
MR JF MEHTA, ADVOCATE for the Appellant(s) No. 1
NANAVATI ASSOCIATES, CAVEATOR for the Respondent(s) No. 1 - 6
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 15/02/2018
ORAL ORDER
Notice returnable on 15.03.2018.
Nanavati Associates appears on caveat and waives of service of notice on behalf of respondent Nos.1 to 6.
(PARESH UPADHYAY, J.) siddharth Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Feb 15 23:44:51 IST 2018