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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2) in Khammam (Metropolitan Area) Police Act, 2016

(2)The words and expressions used in this Act and not defined, but defined in the Hyderabad City Police Act, 1348 F., (Act IX of 1348 F.) shall have the meanings respectively assigned to them in the said Act.