Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(iii) in Kerala Public Buildings (Eviction of Unauthorised Occupants) Act, 1968

(iii)[ all buildings, whether residential or non residential irrespective of categories or types, constructed by individuals or co-operative societies or other institutions with the air of any loan from the Government.] [Inserted by Act 16 of 1975.]