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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(3)(b) in Siliguri Municipal Corporation Act, 1990

(b)the conditions of grants of such leave and the conditions or retirement shall in no case, except with the special . sanction of the State Government, be more favourable than those for the time being applicable to such Government servants.