Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act] State of Maharashtra - Subsection Section 45(1)(ii) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002 (ii)A Cultural Committee, Campus Maintenance Committee, Sports Committee, Literary Committee etc. shall be constituted.