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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157(2) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(2)Manner of Collection of money. - Money due to the Bhumi Prabandhak Samiti shall be collected either by payment at the office of Bhumi Prabandhak Samiti or by out-door collections or by both, and for every money paid, a receipt in B.P.S. Form 4 shall be given.