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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(13)(iii) in The Assam Excise Act, 1910

(iii)any mixture with or without neutral materials, of any of the above forms of intoxicating drugs, or any drink prepared therefrom; and