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Bombay High Court

Salim Alimahomed Porbanderwalla And ... vs The State Of Maharashtra And Anr on 17 August, 2022

Bench: S.V. Gangapurwala, Madhav J. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 19229 OF 2022

 Salim Alimahomed Porbanderwalla And Anr. ....PETITIONER
             V/S
 The State Of Maharashtra And Anr.       ....RESPONDENT

Mr. Pravin Samdani, Sr. Adv. a/w. Mr. Nivit Srivastava, Mr. Saurabh Kshirsagar i/b. MANIAR SRIVASTAVA ASSOCIATES for Petitioner Mr. Manish Upadhye, AGP a/w. Mr. Himanshu Takke, AGP for Respondent State.

CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR, JJ
        DATE :                 17th August, 2022
 P.C. :

At the request of learned counsel for the Respondent , stand over to 12/09/2022 .

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