Bombay High Court
Salim Alimahomed Porbanderwalla And ... vs The State Of Maharashtra And Anr on 17 August, 2022
Bench: S.V. Gangapurwala, Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 19229 OF 2022
Salim Alimahomed Porbanderwalla And Anr. ....PETITIONER
V/S
The State Of Maharashtra And Anr. ....RESPONDENT
Mr. Pravin Samdani, Sr. Adv. a/w. Mr. Nivit Srivastava, Mr. Saurabh Kshirsagar i/b. MANIAR SRIVASTAVA ASSOCIATES for Petitioner Mr. Manish Upadhye, AGP a/w. Mr. Himanshu Takke, AGP for Respondent State.
CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 17th August, 2022
P.C. :
At the request of learned counsel for the Respondent , stand over to 12/09/2022 .
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