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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(c) in The Orissa District Planning Committees Rules, 2000

(c)the date for the scrutiny of nominations, which shall be the second day after the last date for filing nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday;