Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] State of Bihar - Subsection Section 152(3) in The Bihar Motor Vehicles Rules, 1992 (3)No motor cab shall be permit to carry more than one passenger by the side of the driver if it is fitted with gear shift lever on the floor.
