Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 52 in The Himachal Pradesh Lokayukta Act, 2014 52. Provisions of this Act to be in addition of other laws. - The provisions of this Act shall be in addition to and not in derogation of any other law for time being in force.
