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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(e) in Road Transport Corporations Act, 1950

(e)the conditions of appointment and service and the scales of pay of the [Managing Director, the Chief Accounts Officer, the Financial Adviser or, as the case may be, the Chief Accounts Officer-cum-Financial Adviser] [Substituted by Act 63 of 1982, Section 16 and Sch., for " Chief Executive Officer or General Manager and the Chief Accounts Officer" (w.e.f. 13.11.1982).];