Supreme Court - Daily Orders
Ushaben Joshi vs Union Of India on 7 August, 2023
Bench: Hima Kohli, Rajesh Bindal
SLP (C) No.6427/2019
ITEM NO.53 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6427/2019
(Arising out of impugned final judgment and order dated 05-04-2018
in SCA No. 5115/2018 passed by the High Court Of Gujarat At
Ahmedabad)
USHABEN JOSHI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( IA No. 179606/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 129488/2020 - EXEMPTION FROM FILING O.T.
IA No. 129487/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 4997/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 07-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mrs. Saroj Raichura, Adv.
Mr. Haresh Raichura, AOR
Mr. Kalp Raichura, Adv.
For Respondent(s) Dr. Arun Kumar Yadav, Adv. (NP)
Mr. Rajan Kumar Chourasia, Adv.(NP)
Mr. Karunakar Mahalik, Adv.(NP)
Ms. Vaishali Verma, Adv.(NP)
Mr. Anukalp Jain, Adv.(NP)
Mr. K Parameshwaran, Adv.(NP)
Mr. Gurmeet Singh Makker, AOR(NP)
UPON hearing the counsel the court made the following
O R D E R
1. None is present on behalf of the Union of Signature Not Verified Digitally signed by GEETA AHUJA India.
Date: 2023.08.08 17:20:09 IST Reason:2. Registry is directed to issue notice of 1 SLP (C) No.6427/2019 default to Mr. G.S. Makker, AOR through Central Agency Section.
3. List after two weeks on a non-miscellaneous day.
(Geeta Ahuja) (Nand Kishor) Assistant Registrar-cum-PS Court Master(NSH) 2