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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(7) in Himachal Pradesh Para-Veterinary Council Act, 2010

(7)In computing the time limit specified in sub-section (6), the time taken by the person or institution concerned submitting the scheme in furnishing any particular called for by the Council, or State Government, shall be excluded.