Himachal Pradesh High Court
Anil Vaidya vs . The Oriental Insurance Company on 2 June, 2022
Bench: Sabina, Satyen Vaidya
Anil Vaidya vs. The Oriental Insurance Company Limited and others .
CWP No.3491 of 2022 02.06.2022 Present: Mr. Neel Kamal Sood and Ms. Seema Azad, Advocates, for the petitioner.
CWP No.3491/2022 & CMP No.6867/2022 Let notice be issued to the respondents for 8.8.2022, on taking steps within a week.
( Sabina )
Acting Chief Justice
( Satyen Vaidya )
June 2, 2022 (KS) Judge
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