Bombay High Court
Umesh S/O Kisan Bore And Others vs Laxman S/O Vasantrao Sange And Another on 24 November, 2018
Author: Z.A.Haq
Bench: Z.A. Haq
1 appp317.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APPP) NO. 317/2018
IN
CRIMINAL APPLICATION (APL) NO. 708/2015
Umesh S/o Kisan Bore & ors.
..VS..
Laxman S/o Vasantrao Sange & anr.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri A.M. Tirukh, Advocate for the applicant(s)
Shri T.A. Mirza, APP for the non-applicant no. 2
CORAM : Z.A.HAQ, J.
DATED : 24/11/2018 None appears for the non-applicant no. 1, though served.
Accepting the explanation given in the application, the order passed by this Court on 05/02/2018 dismissing the criminal application for want of prosecution is recalled. Criminal Application (APL) No. 708/2015 is restored.
Criminal Application (APPP) No. 317/2018 is allowed accordingly.
CRIMINAL APPLICATION (APL) NO. 708/2015 Issue notice to the non-applicants, returnable on 20/02/2019.
Shri T.A. Mirza, learned APP waives notice for the non-applicant no. 2.
JUDGE Ansari ::: Uploaded on - 24/11/2018 ::: Downloaded on - 26/11/2018 01:57:15 :::