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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(8) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(8)The Executive Committee shall refer any issue for the advice or recommendation to a sub-Committee constituted by it for the purpose and the Executive Committee shall have the right to override the recommendation or advice given by the sub-Committee and in doing so, it shall record reasons thereof.