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Punjab-Haryana High Court

Union Of India And Another vs Raghbir Singh And Others on 7 January, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                           F.A.O. No. 1466 of 2001 (O&M)
                                          (Arbitration Case No.6 of 1996)


Union of India and another
                                           ...... Appellants
                         Versus


Raghbir Singh and others
                                           .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajiv Sharma, Advocate, for Union of India.

Mr. R.S. Manhas, Advocate, for the respondents. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in F.A.O. No. 211 of 1988, titled as The Union of India Versus Ananto (deceased) through LRs.

(RAJESH BINDAL) 07.01.2011 JUDGE sarita