Punjab-Haryana High Court
Union Of India And Another vs Raghbir Singh And Others on 7 January, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
F.A.O. No. 1466 of 2001 (O&M)
(Arbitration Case No.6 of 1996)
Union of India and another
...... Appellants
Versus
Raghbir Singh and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajiv Sharma, Advocate, for Union of India.
Mr. R.S. Manhas, Advocate, for the respondents. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in F.A.O. No. 211 of 1988, titled as The Union of India Versus Ananto (deceased) through LRs.
(RAJESH BINDAL) 07.01.2011 JUDGE sarita