Section 3(6)(b) in Gujarat Sales Tax Act, 1969

[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(6)(b) in Gujarat Sales Tax Act, 1969

(b)the turnover shall include all sales and purchases made by a dealer on his own account, and also on behalf of principals mentioned in his accounts; and

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State of Gujarat - Subsection

Section 3(6)(b) in Gujarat Sales Tax Act, 1969