Supreme Court - Daily Orders
K. Meghachandra Singh vs Ningam Siro on 4 March, 2020
Bench: R. Banumathi, A.S. Bopanna, Hrishikesh Roy
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION(CIVIL)NOS. 296-298 OF 2020
IN
CIVI APPEAL NOS. 8833-8835 OF 2019
K. MEGHACHANDRA SINGH & ORS. ….PETITIONER(S)
VERSUS
NINGAM SIRO & ORS. ...RESPONDENT(S)
WITH
REVIEW PETITION (CIVIL)NO…………../2020)
(@DIARY NO. 2527 OF 2020)
IN
CIVIL APPEAL NOS. 8833-8835 OF 2019
O R D E R
Application(s) for hearing the review petitions in open Court is rejected.
Delay condoned.
We have perused the Review Petitions and the connected papers carefully and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petitions are, accordingly, dismissed.
...................J. (R. BANUMATHI) .....................J. (A.S. BOPANNA) Signature Not Verified Digitally signed by MADHU BALA Date: 2020.03.07 10:03:50 IST ………………………………………………...J. (HRISHIKESH ROY) Reason: NEW DELHI 4TH MARCH, 2020 ITEM NO.1004 SECTION XIV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 296-298/2020 in C.A. No. 8833-8835/2019 K. MEGHACHANDRA SINGH & ORS. Petitioner(s) VERSUS NINGAM SIRO & ORS. Respondent(s) (FOR ADMISSION and IA No.196278/2019-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 196278/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) WITH Diary No(s). 2527/2020 in C.A. NO. 8833-35 OF 2019 (FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 11918/2020 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 11921/2020IA No. 11921/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURTIA No. 11918/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 04-03-2020 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MR. JUSTICE HRISHIKESH ROY By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (BEENA JOLLY) COURT MASTER (SH) BRANCH OFFICER
(Signed order is placed on the file)