Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 84 in The Nathdwara Temple Rules, 1973 84. Confidential Record. - The Chief Executive Officer shall maintain confidential record in respect of all the officers and servants of the Board and shall asses and give his opinion on the work of such employees every year and submit the same to the Board.
