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National Green Tribunal

Surendra Nath Bhargava vs The Principal Secretary Department Of ... on 3 February, 2016

BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
                        BHOPAL

                Original Application No. 128/2015 (THC) (CZ)
          Shri Surendra Nath Bhargava Vs. State of Rajasthan & Ors.

CORUM :       HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
              HON'BLE Dr. SATYAWAN SINGH GARBYAL, EXPERT MEMBER


PRESENT : Applicant:                             None
          Respondent State of Raj.:              Shri Om S.Shrivastav, Advocate for

Shri Sandeep Singh, Advocate RSCPB: Shri Rohit Sharma, Advocate for Shri Sandeep Singh, Advocate Date and Orders of the Tribunal Remarks Order No. 2 List along with O.A. No. 127/2013 Santosh Mittal Vs. State of 3rd February, Rajasthan & 7 Ors. and O.A.No. 128/2013 Rajesh Kumar Saini Vs. 2016 State of Rajasthan & Ors. (connected matters) on 17th February, 2016.

........................................,JM (DALIP SINGH) .........................................,EM (Dr. S.S.GARBYAL)