National Green Tribunal
Surendra Nath Bhargava vs The Principal Secretary Department Of ... on 3 February, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
BHOPAL
Original Application No. 128/2015 (THC) (CZ)
Shri Surendra Nath Bhargava Vs. State of Rajasthan & Ors.
CORUM : HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
HON'BLE Dr. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
PRESENT : Applicant: None
Respondent State of Raj.: Shri Om S.Shrivastav, Advocate for
Shri Sandeep Singh, Advocate RSCPB: Shri Rohit Sharma, Advocate for Shri Sandeep Singh, Advocate Date and Orders of the Tribunal Remarks Order No. 2 List along with O.A. No. 127/2013 Santosh Mittal Vs. State of 3rd February, Rajasthan & 7 Ors. and O.A.No. 128/2013 Rajesh Kumar Saini Vs. 2016 State of Rajasthan & Ors. (connected matters) on 17th February, 2016.
........................................,JM (DALIP SINGH) .........................................,EM (Dr. S.S.GARBYAL)