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Supreme Court - Daily Orders

Delhi Urban Shelter Improvement Board ... vs Shashi Malik & Ors. Etc. on 23 January, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.22                                  COURT NO.11                     SECTION XIV

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).                           629-630/2017

     (Arising out of impugned final judgment and order dated 01/09/2016
     in LPA No. 405/2016, 01/09/2016 in LPA No. 409/2016 passed by the
     High Court Of Delhi At New Delhi)

     DELHI URBAN SHETLER IMPROVEMENT BOARD & ANR. ETC.                           Petitioner(s)

                                                         VERSUS

     SHASHI MALIK & ORS. ETC.                                                    Respondent(s)

     (With interim relief and office report)

     Date : 23/01/2017 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                      Ms. Uttara Babbar,Adv.
                                            Ms. Akanksha Choudhary,Adv.

     For Respondent(s)                      Mr. M.K. Bhardwaj,Adv.
                                            Mr. R. C. Kaushik,Adv.

                         UPON hearing the counsel the Court made the following
                                           O R D E R

Heard.

Issue notice, returnable on Tuesday, the 31st January, 2017.

Mr. R. C. Kaushik, Advocate, who is on caveat, accepts notice on behalf of all private respondents.

Notice shall issue to respondent-U.O.I. only. Liberty is granted to serve the Central Agency.

(MAHABIR SINGH) Signature Not Verified (VEENA KHERA) COURT MASTER Digitally signed by MAHABIR SINGH Date: 2017.01.23 COURT MASTER 16:53:36 IST Reason: