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State of Punjab - Section

Section 15 in Chandigarh Panchayat Election Rules, 1994

15. Distinguish Mark.

- Before any Ballot Paper is delivered to a voter at the Polling Station, it shall be marked in hand or with Rubber Stamp on top right corner on the back of Ballot Paper, with such distinguished mark as may be specified. Every Ballot Paper shall be signed in full on its back at the foot by the Presiding Officer :Provided further that the Presiding Officer shall enter electoral serial number in the counter foil of each Ballot Paper and obtain signature or Thumb Impression of Voter on it, before handing over Ballot Paper to Voter.