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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(3)(iv) in Assam Elementary Education Act, 1962

(iv)to make payment of contingent expenditure to schools and salaries to the teachers and other employees of the State Board, if any, in the area concerned by himself or through the Block Development Officer or through such other officer as may I e specified by the Government for this purpose;