Telangana High Court
Bajaj Allianz General Insurance ... vs Bobbili Ramana Rao Ramana And 2 Others on 9 November, 2018
THE HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU
M.A.C.M.A.NO.16 OF 2012
JUDGMENT:-
Seeking withdrawal of the Appeal, the learned counsel for the appellant has filed a letter dated 01-10-2018 into Registry.
The said letter is placed on record. Accordingly, the Appeal is dismissed as withdrawn. No costs. Miscellaneous Petitions pending, if any, shall stand closed in consequence.
______________________ D.V.S.S.SOMAYAJULU,J 09-11-2018 TSNR