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Telangana High Court

Bajaj Allianz General Insurance ... vs Bobbili Ramana Rao Ramana And 2 Others on 9 November, 2018

     THE HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU

                M.A.C.M.A.NO.16 OF 2012
JUDGMENT:

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Seeking withdrawal of the Appeal, the learned counsel for the appellant has filed a letter dated 01-10-2018 into Registry.

The said letter is placed on record. Accordingly, the Appeal is dismissed as withdrawn. No costs. Miscellaneous Petitions pending, if any, shall stand closed in consequence.

______________________ D.V.S.S.SOMAYAJULU,J 09-11-2018 TSNR