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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(8) in Joint Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2019

(8)The Ombudsman shall hold office for a fixed term of three years and extendible for another term not exceeding three years;Provided that the Ombudsman shall not hold office as such after he attains the age of 65 years.