Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Central Provinces And Berar - Subsection

Section 10(iii) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(iii)the construction, repair and maintenance of means of communication which are useful for the purposes of development of a market or for the convenience and safety of the persons using it;