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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in THE MARINE AIDS TO NAVIGATION ACT, 2021

(1)The Central Government shall, by notification in the Official Gazette, appoint,—
(a)the Director General;
(b)Deputy Director Generals; and
(c)Directors for districts.