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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(2) in Himalayiya University Act, 2019

(2)The Committee referred to in sub-section (1) shall consist of the following persons, namely:-
(a)One member nominated by the Visitor;
(b)One member nominated by the Chancellor
(c)The Principal Secretary/Secretary to the State Government in the Higher Education Department;
(d)Four members nominated by the Board of Governors, one of whom shall be nominated as the convener of the committee by the Board of Governors.