Section 11(2) in Punjab Market Committees Bye-laws
(2)The least difference between two bids offered for a lot of agricultural produce, in case of cotton, chillies, oil seeds and wool shall not be less than [rupees ten] [Substituted for 'rupee twenty' by Punjab Notification, No. Enf. 1/351. dated the 26th Septembber, 2007.] while in other cases not less than [rupees five] [Substituted for 'rupees ten' for by Punjab Notification, No. Enf. 1/351. dated the 26th Septembber, 2007.].
