Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 23 in The Karnataka Border Area Development Authority Act, 2010 23. Report The Authority shall before such dates, in such form and at such interval as may be prescribed submit the prescribed report to the State Government.
