Section 6 in The Maharashtra Borstal Schools Rules, 1965
6. Constitution of Visiting Committee.
(1)A Visiting Committee referred to in sub-section (2) of section 4 shall consist of eleven members. Of these, seven shall be officials and four shall be non-officials.(2)(a)The official members shall be -(i)the District Magistrate (who shall be the Chairman),(ii)the Chief Inspector of Certified Schools. State of Maharashtra or his nominee.(iii)the District Judge,(iv)the Civil Surgeon,(v)the Principal of the School,(vi)the Zilla Parishad Educational Inspector, and(vii)the Superintendent of Police.(b)Out of the four non-official members, two shall be nominated by the State Government from amongst the members of the State Legislature and two from social workers.(c)In the absence of the District Magistrate the senior-most official member shall act as the Chairman.
