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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(l) in Orissa Universities Act, 1989

(l)Principals other than those specified in clauses (g), (h) and (i) of no more than one-third the number of affiliated Colleges of the concerned University, subject to a maximum of twenty, as may be nominated by the Chancellor on seniority-cum-rotation basis in the manner prescribed keeping in view the representations of the Districts, Institutions for women, minorities, professional subjects, Post-Graduate studies and the non-government Colleges;