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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(a)"District Educational Officer" means, in relation to the Anglo-Indian Schools and the Girls Schools, the Inspector of Anglo-Indian Schools or the Inspectress of Girls' Schools as the case may be;