Supreme Court - Daily Orders
Itc Limited Thapar House Through Its ... vs Britannia Industries Ltd. Through Its ... on 1 May, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.33 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 12659/2017
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 10/03/2017
IN FAO NO. 77/2016 PASSED BY THE HIGH COURT OF DELHI AT NEW DELHI)
ITC LIMITED PETITIONER(S)
VERSUS
BRITANNIA INDUSTRIES LTD RESPONDENT(S)
Date : 01/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Harish N. Salve, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Ms. Prathiba M. Singh, Sr. Adv.
Mr. Sudeep Chatterji, Adv.
Ms. Jaya M., Adv.
Ms. Nupur Lamba, Adv.
Mr. Gaurav Sharma, Adv.
Mr. Tejveer Bhatia, Adv.
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Mishra Saurabh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Issue notice, returnable on 11th July, 2017.
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VINOD LAKHINA
Date: 2017.05.03
09:53:30 IST
Reason: