Himachal Pradesh High Court
Sunil Kumar vs . Hrtc & Anr. on 20 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Ex. Pet. No. 310 of 2021 20.03.2023 Present: Mr. Rakesh K. Dogra, Advocate, for the petitioner.
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Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents states that the order in question stands complied with. Therefore, no further orders are required to be passed and the matter is closed.
r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 20, 2023 (Sanjeev) ::: Downloaded on - 20/03/2023 20:37:04 :::CIS