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[Cites 0, Cited by 1] [Section 96] [Entire Act]

State of West Bengal - Subsection

Section 96(7) in The West Bengal Co-Operative Societies Act, 1983

(7)In the case of a dispute relating to recovery of money, the provisions of this section shall apply notwithstanding that any party thereto is punishable for an offence under any law for the time being in force.