Supreme Court - Daily Orders
Ntpc Ltd. (Simhadri Project) vs Rajiv Chakraborty on 18 September, 2020
Bench: S. Abdul Nazeer, B.R. Gavai
1
ITEM NO.23 Court 6 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2798/2020
NTPC LTD. (SIMHADRI PROJECT) Appellant(s)
VERSUS
RAJIV CHAKRABORTY Respondent(s)
IA No. 79427/2020 - CLARIFICATION/DIRECTION
IA No. 74609/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 67343/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 67341/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 89400/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 67345/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH C.A. No. 2809/2020 (XVII) IA No. 74614/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68589/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68588/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 68591/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 2832/2020 (XVII) IA No. 74604/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 70288/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 70282/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 70289/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 2810/2020 (XVII) IA No. 74602/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68669/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68668/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 68670/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.09.18 C.A. No. 2813/2020 (XVII) 15:51:17 IST Reason:
IA No. 74599/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68913/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68912/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 2 IA No. 68914/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Date : 18-09-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE B.R. GAVAI For Appellant(s) *Mr. Tusthar Mehta, SG *Mr. Adarsh Tripathi, Adv. *Mr. Gaurav, AOR For Respondent(s) Mr. Krishnendu Dutta, Adv.
Ms. Vanita Bhargava, AOR Mr. Ajay Bhargava, Adv.
Mr. Siddharth Srivastava, Adv. Mr. Mohit Kishore, Adv.
Ms. Wamika Trehan, Adv.
Mr. Shivank Diddi, Adv.
UPON hearing the counsel the Court made the following O R D E R List the matters after two weeks. Until further orders, interim order dated 11.08.2020 shall continue.
(NEETU KHAJURIA) (KAMLESH RAWAT)
COURT MASTER COURT MASTER
*Appearance not received.