Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Chattisgarh - Subsection Section 10(1) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (1)Registrar shall be appointed in such manner, on such emoluments and other conditions of service as may be prescribed by the Statute.
