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State of Rajasthan - Section

Section 26 in Rajasthan High Court Staff Service Rules, 2002

26. Delegation.

- Subject to any general or special orders of the Chief Justice, appointment or promotion to posts other than posts of Deputy Registrar, Assistant Registrar, Private Secretary-cum-Judgement Writer, Court Officer, Senior Librarian, Guest House Manager Grade-1 shall be made by the Registrar General.