Rajasthan High Court - Jodhpur
Indian School,Jodhpur And Anr vs State Of Rajasthan And Ors on 2 August, 2019
Bench: Sangeet Lodha, P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 5080/2017
Mayur Public Secondary School,rajnagar
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
Connected With
D.B. Civil Writ Petition No. 4587/2017
St.paul School And Ors.
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 5088/2017
Lakshmipat Singhania School,jaykaygram
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 10079/2017
Private Schools Welfare Society,bhilwara
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 16735/2017
Wisdom Academy Senior Sec. School
----Petitioner
Versus
State And Ors
----Respondent
D.B. Civil Writ Petition No. 258/2018
Indian School,jodhpur And Anr.
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6414/2018
Shubhash Shikshan Sansthan
----Petitioner
Versus
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(2 of 4) [CW-5080/2017]
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6426/2018
The Creative Brain Society
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6428/2018
Prayas Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6453/2018
Gandhi Sewa Sadan
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6454/2018
Shree Jee Education Welfare Society
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6456/2018
Tulsi Amrit Vidya Peeth
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6457/2018
Satyam Educational Charitable Trust
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6480/2018
Little Angels Educations Society
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
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(3 of 4) [CW-5080/2017]
D.B. Civil Writ Petition No. 6484/2018
Modern Shishu Niketan Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6485/2018
New Look School Society
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6491/2018
Abhivyti Jan Seva Sansthan
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 6492/2018
Pioneer Shiksha And Seva Sansthan
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 7919/2018
Tiny Tots Education Society
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Manish Sisodia
Mr. Nitesh Mathur
Mr. RS Saluja
Mr. Manvendra KS Bhati for
Dr. Sachin Acharya
For Respondent(s) : Mr. Pankaj Sharma, AAG assisted by
Mr. Rishi Soni
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(4 of 4) [CW-5080/2017]
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE P.K. LOHRA Order 02/08/2019 Hearing continues.
List these matters on 05.08.2019.
(P.K. LOHRA),J (SANGEET LODHA),J 38-Bharti/-
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