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[Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act]

State of Punjab - Subsection

Section 15A(1)(i) in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954

(i)if the order is made by an assessing authority or an Assistant Excise and Taxation Commissioner incharge of the District, to the Deputy Excise and Taxation Commissioner;